NALSAR and EBC enters into MoU for publishing and distributing NALSAR-IAMC ADR Journal
NALSAR University of Law, Hyderabad and Eastern Book Company (EBC®) entered into an MoU for publishing and distributing the NALSAR-IAMC ADR Journal.
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EBC Bare Acts of New Criminal Laws give useful section-wise comparisons of new laws with old ones: Home Minister Amit Shah
The three Criminal Laws received the President’s assent on 25-12-2023, and EBC swiftly came up with the Bare Acts, as unveiled by hon’ble Union Minister of Home Affairs, Shri Amit Shah on 30-12-2023.
Founder’s Day: Celebrating the visionary behind India’s leading law publisher
Many of you may know about Eastern Book Company and its immense contribution to the development of legal landscape in the country. Today is the day to learn about the legacy of its founders.
The First NLUJ-NHRC Moot Court Competition, 2023| October 6-8, 2023 [Register by September 15, 2023]
About: The 1st edition of the NLUJ-NHRC Moot Court Competition [“Competition”], conducted by National Law University, Jodhpur, India in collaboration with the
13th NALSAR Inter-Varsity Debating Championship collaboration
We are thrilled to announce that the highly anticipated 13th NALSAR Inter-Varsity Debating Championship, 2023 is open for registrations! This year’s event
“An important contribution to the Constitution”: Justice S.K. Kaul at the book release of ‘Constitutionalism & the Rule of Law: In a Theatre of Democracy’ by Justice AK Sikri
EBC brings Justice A.K. Sikri’s book on Constitutionalism & the Rule of Law, In a Theatre of Democracy.
Insights | 6th Student Ambassador Conclave
On 1st July 2023, the EBC Group hosted the 6th edition of its iconic Student Ambassadors Conclave at Hotel The Muse, Delhi.
Justice BR Gavai releases VD Mahajan’s Constitutional Law of India revised by Dr. Sanjay Jain
Eastern Book Company organized the book launch of VD Mahajan’s Constitutional Law of India revised by Sanjay Jain which was released by Supreme Court’s Justice BR Gavai in the presence of Professor Upendra Baxi, Professor MP Singh, Senior Advocate KV Viswanathan and Senior Advocate Gopal Sankaranarayanan and other legal luminaries.
The Fourteenth NLU Anti-Trust Law Moot Court Competition, 2023 [February 17th-19th, Jodhpur, Register by January 04, 2023]
About: Fourteenth NLU Antitrust Law Moot Court Competition, 2023 is being held in association with Cyril Amarchand Mangaldas and knowledge partner SCC Online
Eastern Book Company sues Amazon, Flipkart etc. for selling counterfeit/unauthorized copies of its books; Delhi Court directs Police to file an action taken report
Tis Hazari Court, Delhi: In a case relating to the unauthorized printing/binding/manufacturing/storing/advertising for sale and selling of counterfeit books published by EBC,
An Overview of the Panel Discussion on”4 Years of IBC – The Revolution Witnessed and the Promise for Future” [Watch the Panel Discussion]
A panel discussion on “4 Years of IBC – The Revolution Witnessed and the Promise for Future” was held on 12th December,
Supreme Court confirms injunction against LexisNexis in the EBC copyright infringement case
Supreme Court: In an appeal filed by LexisNexis against the injunction granted by the Allahabad High Court on 1.4.2014 in favour of Eastern