Ajit Pawar
Hot Off The PressNews

The Nationalist Congress Party split into two factions in July 2023, after a rebellion by the Ajit Pawar group, that supports the ruling Eknath Shinde Government in Maharashtra

Electoral Bond Case
Case BriefsSupreme Court (Constitution/Larger Benches)

On 12-03-2024, SBI has furnished the electoral bonds details to the Election Commission of India in compliance with the court’s order. Subsequently, on 14-03-2024 ECI uploaded the electoral bonds data supplied by SBI on its official website.

Electoral Bonds
Case BriefsSupreme Court (Constitution/Larger Benches)

Supreme Court has directed Election Commission of India to compile the information and publish the details in its official website no later by 15-03-2024 by 5 PM.

delhi high court
Case BriefsHigh Courts

“Though the statements in the speech made by Rahul Gandhi, if true, are not in good taste, yet the Election Commission of India is examining the matter.”

Appointments & TransfersNews

Appointment of Election Commissioner President of India, appoints Shri Anup Chandra Pandey, IAS (Retd.) (UP: 1984) as the Election Commissioner in the

Hot Off The PressNews

Election Commission of India: Since the General Elections to 17th Lok Sabha, 2019 were announced on 10-03-2019, the Model Code of Conduct