Calcutta High Court dismisses PIL in alleged misuse of National Flag in election campaign
Calcutta High Court dismissed the PIL as after noting that the FIR is already registered on the alleged offence and the investigation was in progress.
election campaign
Ker HC | Political parties directed to use only eco-friendly material for election campaigns – not to use PVC flex boards and other non-bio-degradable material
Kerala High Court: The Division Bench of Hrishikesh Roy and A.K. Jayasankaran Nambiar, JJ. allowed a civil writ petition praying for a