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Supreme Court Collegium has, on reconsideration, resolved to reiterate its earlier recommendation for the elevation of following four Advocates as Judges in
Supreme Court Collegium has, on reconsideration, resolved to reiterate its earlier recommendation for the elevation of Sachin Singh Rajput, Advocate, as Judge
Collegium Statement Supreme Court Collegium has recommended elevation of the following Chief Justices / Judges of the High Courts and a Bar
Collegium Statement Supreme Court Collegium approves the proposal for elevation of the following Judicial Officers, as Judges of the Allahabad High Court:
Collegium Statement Supreme Court Collegium approves the proposal for elevation of the following Advocates as Judges of the Gujarat High Court: Vaibhavi
The Supreme Court Collegium in its meeting held on 15-10-2019, after taking into consideration the material on record, has approved the proposal
Proposal for the appointment of following 4 Advocates as Judges of the Andhra Pradesh High Court and 3 Advocates as Judges of
Proposal for appointment of 8 Advocates, as Judges of the Punjab & Haryana High Court: 1. Shri Jasgurpreet Singh Puri, 2. Shri
Proposal for the appointment of following 9 Advocates as Judges of the Calcutta High Court: Advocates 1. Dibyendra Narayana Ray 2. Jaytosh
Appointment of following four Judicial Officers as Judges of the Andhra Pradesh High Court and three Judicial Officers as Judges of the
This relates to the proposal for appointment of following two Advocates as Judges of the Delhi High Court: Shri Krishnendu Datta Shri
Proposal for appointment of following 9 Advocates, as Judges of the Karnataka High Court: 1. Shri Savanur Vishwajith Shetty 2. Shri Singapuram
Proposal for appointment as Judges of Bombay High Court was made for 10 Advocates, namely: 1. Shri Avinash G. Gharote 2. Shri
Reports suggest that Law Minister Ravi Shankar Prasad has written to a letter to CJI Dipak Misra, asking the collegium to reconsider
Making Senior Advocate Indu Malhotra the first woman lawyer to be directly elevated to the Bench, Centre has cleared her name for