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Greetings from NLU Nagpur! We have an exciting opportunity for all Sports Law enthusiasts! 🏏⚖️ Our Centre for Sports Law, in collaboration

allahabad high court
Case BriefsHigh Courts

Allahabad High Court said that in the eye of law, wife and husband have separate entity. The present case is not a case that the wife, sole proprietor of the Firm had provided the cheque signed by or on behalf of the applicant

Case BriefsHigh Courts

Bombay High Court: A Single Judge Bench comprising of A.M. Dhavale, J. allowed an appeal filed by the appellant-wife challenging an ex-parte