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Case BriefsTribunals/Commissions/Regulatory Bodies

The Tribunal stated that since the first test report was deficient, it did not stand legal scrutiny and was directed to treat the second test report as the first test report in continuation of their investigation.

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Government of Haryana has launched new e-vehicle policy named “Haryana Electric Vehicle Policy-2022” which will be effective from 10-07-2022 for a period