EU passes proposal to Regulate Artificial Intelligence
The Member of European Parliament adopted the EU’s AI Act with 499 votes in favour.
EU
Fitness Wearables and the Law in EU
by Shantanu Mukherjee† and Anushka Iyer††
Cite as: 2022 SCC OnLine Blog Exp 49
[Privacy Infringement] ECJ authorizes the Member States to lift “one-stop shop” veil, making Facebook and other Tech giants vulnerable to potential sanctions in EU
European Court of Justice (ECJ): In a long-fought battle against Facebook the Belgian Data Protection Authority had secured a major win. The
Apple’s Tax Battle | European Union’s General Court annuls European Commission’s decision regarding Irish Tax rulings
In 2016 the Commission adopted a decision2 concerning two tax rulings issued by the Irish tax authorities (Irish Revenue) on 29 January
Google fined by the European Union for breaching anti-trust violations
As reported by media, in a recent ruling, European Union antitrust regulators have fined Google with 4.34 billion euro in order to