Bringing you the Best Analytical Legal News
The petitioner, Congress candidate PC Sharma, has alleged irregularities in the election process, specifically regarding the functioning of EVMs.
Election Commission of India approved the broad guidelines for conduct of general/bye-elections during the COVID-19 period. After the onset of the COVID-19
Supreme Court: A bench of Vineet Saran and UU Lalit, JJ has disposed of a petition seeking directions to the Election Commission
Supreme Court: The Court has rejected the review plea filed by twenty-one Opposition parties seeking a direction to increase VVPAT verification from