Madhya Pradesh High Court
Case BriefsHigh Courts

Madhya Pradesh High Court issued notice to Congress MLA and Leader of Opposition, Umang Singhar to respond to the allegations of adopting corrupt practices.

Case BriefsHigh Courts

Andhra Pradesh High Court, Amravati: A Division Bench of J.K. Maheshwari, CJ and B. Krishna Mohan, J., addressed a Public Interest Litigation

Case BriefsHigh Courts

Uttaranchal High Court: Addressing the present petition highlighting the apprehensions that are being raised upon the functioning of Electronic Voting Machines (EVMs) and