delhi high court
Case BriefsHigh Courts

LADLI Scheme, Delhi Pension Scheme for Women in Distress, National Family Benefit Scheme and Delhi Pension Schemes for Women in Distress and National Family Benefit Scheme are few schemes for orphaned children who lost either one or both parent(s) on account of COVID-19.

Case BriefsHigh Courts

Rajasthan High Court: Sanjeev Prakash Sharma, J., allowed a writ petition which was filed aggrieved by an impugned order which dealt with

Case BriefsHigh Courts

Punjab and Haryana High Court: Anil Kshetarpal, J., expressed concern over lethargic attitude of the State towards granting pensionary benefits to the

Legislation UpdatesNotifications

The Ministry of Corporate Affairs (MCA) has been receiving several references/ representations from various stakeholders seeking clarifications on eligibility of CSR expenditure

Case BriefsHigh Courts

Chhattisgarh High Court : A Bench comprising of Thottathil B. Radhakrishnan, C.J. and Pritinker Diwaker, J. directed the State Government to support