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Ex-post facto agreement

Cabinet Decisions Legislation Updates

Cabinet approves ex-post facto agreement between India & Uzbekistan on — Cooperation in the field of Combating Transnational Organized Crime & International Terrorism

Union Cabinet has given ex-post facto approval on an Agreement between the Ministry of Home Affairs of the Republic of India and

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Published on December 27, 2019December 27, 2019By Bhumika Indulia

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Cabinet Decisions Legislation Updates

Cabinet approves ex-post facto agreement on Security Cooperation between India and Saudi Arabia

The Union Cabinet has given ex-post facto approval on an Agreement on Security Cooperation between the Government of the Republic of India

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Published on December 25, 2019December 25, 2019By Bhumika Indulia

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