Place of Arbitration
Experts CornerKhaitan & Co

by Jeevan Ballav Panda1 and Satish Padhi2
Cite as: 2024 SCC OnLine Blog Exp 29

Op EdsOP. ED.

by Vinayak Goel†

Case BriefsHigh Courts

Bombay High Court: In a petition filed by Gammon Engineers & Contractors Pvt. Ltd. under Section 34 of the Arbitration Act, 1996

Op EdsOP. ED.

by Jeevan Ballav Panda† and Satish Padhi††

Case BriefsHigh Courts

Jharkhand High Court: A Division Bench of Dr Ravi Ranjan, CJ. and Sujit Narayan Prasad, J. while dismissing the present appeal, relied

Case BriefsHigh Courts

Kerala High Court: The Bench of Alexander Thomas, J. set aside an order passed by Tahsildar vide which petitioners’ request for transfer