Appointments & TransfersNews

The President has nominated Dr. Justice D. Y. Chandrachud, Judge, Supreme Court of India, as an Executive Chairman, National Legal Services Authority,

Appointments & TransfersNews

S.O. 4277(E).— In exercise of the powers conferred under Clause (b) of sub-section (2) of Section 3 of the Legal Services Authorities Act,

Legislation UpdatesNotifications

S.O. 1120(E)—In exercise of the powers conferred under Clause (b) of sub-section (2) of Section 3 of the Legal Services Authorities Act,