Case BriefsTribunals/Commissions/Regulatory Bodies

Customs, Excise and Services Tax Appellate Tribunal (CESTAT): Anil Choudhary (Judicial Member) allowed the appeals which were filed against the common Order-in-Appeal

Cabinet DecisionsLegislation Updates

The Union Cabinet, chaired by the Prime Minister Narendra Modi has approved National Mineral Policy 2019.  Benefits: The New National Mineral Policy

Case BriefsSupreme Court

Supreme Court: Hearing the appeal where the question was that whether the appellant was eligible to clear goods up to a certain