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Supreme Court clarified that the analysis in the present case is confined to a prima facie evaluation, without entering into issues pending adjudication before the Constitution Bench

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The term of office of Justice (Retd.) Shri Bansi Lal Bhat, Member (Judicial) as officiating Chairperson, NCLAT is further extended for a

Appointments & TransfersNews

Proposal for appointment of following three Additional Judges of the Chhattisgarh High Court, as Permanent Judges of that High Court: 1. Justice