Unpacking Bombay High Court’s 867-Page Verdict in 2006 Mumbai Fake Encounter Case
Bombay High Court reversed acquittal of ex-cop Pradeep Sharma; upheld conviction of other police personnel involved in 2006 fake encounter case.
fake encounter
[Pilibhit encounter 1991] Allahabad High Court commutes life sentence of 43 police personnel to seven years' rigorous imprisonment
“It is not the duty of the police officers to kill the accused merely because he/she is a dreaded criminal. Undoubtedly, the police must arrest the accused and put them up for trial”.
NHRC issues notice to Uttar Pradesh Govt. over allegations of fake encounter in Greater NOIDA
National Human Rights Commission: NHRC has taken suo motu cognizance of media reports about the killing of an alleged gangster, Sumit Gurjar,