Madras High Court
Case BriefsHigh Courts

Madras HC dismissed a plea filed by IRS Officer who supported Sri Lankan Tamils through a hunger strike and criticised the Indian government’s policies on the Indo-Sri Lanka Peace Accord

Events/WebinarsNews

Budget 2023 – A Deep Dive into the Tax Proposals 2 February 2023 (Thursday) | 3:00 PM to 4:30 PM The Hon’ble

Hot Off The PressNews

The proposals presented today by the Finance Minister are designed to stimulate spending in a fiscally prudent manner as some of the

Hot Off The PressNews

LIVE UPDATES [17th May, 2020]: Focus: MNREGA, Health, education, Business, De-Criminalisation of Co. Act, Ease of Doing Business, State Governments, Public Sector

Hot Off The PressNews

LIVE UPDATES [16-05-2020]: Focal Point: Structural Reforms Reforms 8 Sectors: Coal, Minerals, Defence Production, Airspace Management, MRO, Distribution Companies in UTs, Space

Appointments & TransfersNews

F.No. 16/06/2019-OMI—Smt. Nirmala Sitharaman, Minister of Finance, Government of India, has been appointed as India’s Governor on the Board of Governors of