Guj HC | Appeal for renewal of firearm license allowed considering the threat perception by the applicant
Gujarat High Court: A.Y. Kogje, J., allowed and disposed of an appeal challenging the order passed by the Joint Secretary, Home Department
firearm licence
All HC | Order passed based on directions which were overridden cannot sustain in the eyes of law
Allahabad High Court: This petition was filed before a Bench of Saumitra Dayal Singh, J., against the order of the Appellate Authority