Calcutta High Court
Case BriefsHigh Courts

“We hope and trust that the festival of lights does not become a cause for concern where the demon of pollution poisons our air and leads to irreparable damage to the health of the population at large.”

Case BriefsSupreme Court

Supreme Court: The 3-judge bench of Dr. AK Sikri, Abhay Manohar Sapre and Ashok Bhushan, JJ banned the sale of fireworks in