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Fodder scam

Hot Off The Press News

Breaking | Jharkhand HC grants bail to Lalu Prasad Yadav in the fodder scam case

As reported by ANI, RJD leader Lalu Prasad Yadav has been granted bail by the Jharkhand High Court. [More details will be

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Published on July 12, 2019July 12, 2019By Bhumika Indulia

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Hot Off The Press News

Fodder Scam: SC rejects Lalu Prasad Yadav’s bail plea

Supreme Court: The 3-judge bench of Ranjan Gogoi, CJ and Deepak Gupta and SK Kaul, JJ has refused to grant bail to

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Published on April 10, 2019By Prachi Bhardwaj

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Case Briefs Hot Off The Press News Supreme Court

Fodder scam: Charges against Lalu Prasad Yadav restored; Trial to be completed within 9 months

Supreme Court: Restoring the conspiracy charges against RJD Chief Lalu Prasad Yadav in Fodder Scam, the bench of Arun Mishra and Amitava

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Published on May 8, 2017May 25, 2017By Prachi Bhardwaj

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