foreign arbitral award

Karnataka High Court
Case BriefsHigh Courts

Karnataka High Court: A Division bench of Ritu Raj Awasthi, CJ., and Suraj Govindaraj, J. issued notice to the respondent and listed

Op EdsOP. ED.

by Kumar Sumit* and Avani Tiwari**

Op EdsOP. ED.

by Byron Sequeira* & Dhruv Srivastava**

Case BriefsHigh Courts

High Court of Delhi: In a petition filed by a Switzerland based company for the enforcement of a foreign arbitral award against