SC stays order for forced eviction of more than 1, 000, 000 forest dwellers
Supreme Court: After the Centre sought stay on the order which directed the forced eviction of more than 1,000,000 tribals and other forest-dwelling
Forest Rights Act
Centre seeks stay on SC order directing forced eviction of more than 1,000,000 tribals from from forestlands across 16 states
Supreme Court: After the Court ordered the forced eviction of more than 1,000,000 tribals and other forest-dwelling households from forestlands across 16
SC orders forced eviction of more than 1,000,000 tribals from from forestlands across 16 states
Supreme Court: The Supreme Court has ordered the forced eviction of more than 1,000,000 tribals and other forest-dwelling households from forestlands across 16 states after