Supreme Court of The United States
Case BriefsForeign Courts

“Question of firearm regulation presents a complex problem—one that should be solved by legislatures rather than courts”.

Supreme Court of The United States
Case BriefsForeign Courts

Supreme Court of The United States: In a crucial decision, the SCOTUS while deliberating upon New York’s “proper cause” requirement to possess

Supreme Court of The United States
Case BriefsForeign Courts

Supreme Court of United States: In a defining moment for abortion laws in the United States, the Supreme Court reversed and remanded