Case BriefsSupreme Court

Supreme Court: The Hijab Ban controversy in the State of Karnataka is far from coming to an end as the bench of

Case BriefsHigh Courts

Delhi High Court: The Division Bench of Vipin Sanghi and Rajnish Bhatnagar, JJ., addressed a petition wherein it was held that a girl

Case BriefsHigh Courts

Calcutta High Court: The Division Bench of Ravi Krishan Kapur and Joymalya Bagchi, JJ. in their order stated that “self-determination in the