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Fresh Inquiry

Case Briefs High Courts

Pat HC | Fresh inquiry ordered relating to payment of unauthorized salary of Rs 95 lakhs to an Associate Professor

Patna High Court: The Bench of Amreshwar Pratap Sahi, CJ and Ashutosh Kumar, J., directed for a fresh inquiry in the matter

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Published on March 5, 2019March 12, 2019By Bhumika Indulia

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