Call for Papers | Aanvikshiki: A Seminar on Kautilya’s Arthashastra [Submit by April 17, 2024]
ABOUT RGNUL The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the
Government of India
NLUJ ITEC Programme 2024
National Law University Jodhpur (NLUJ) and Indian Technical and Economic Cooperation (ITEC), Ministry of External Affairs, Government of India, organized the Two-Week
RGNUL 2nd National Seminar on Alternative Dispute Resolution (ADR) in Consumer Protection in India [Submit Abstract by March 15, 2024]
ABOUT THE UNIVERSITY The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing
SLS Pune | SYMBHAV’24 [Register by March 20, 2024]
ABOUT THE ORGANIZER Symbiosis International (Deemed University) (SIU) was established in the year 1971. Symbiosis Law School, Pune (SLS Pune) has been
Call for Blogs | RFMLR-CAM Blog Series Competition on “Emerging Trends and Developments in Competition Law” | Submit by Feb 29, 2024
ABOUT RGNUL The Rajiv Gandhi National University of Law, Patiala (RGNUL) is an autonomous National Law University (NLU) established under the second
Dr. B.R. Ambedkar NLU, Sonepat | National Conference on Artificial Intelligence: Legal Implications and Challenges
About the Organizers The Law Commission of India, in conjunction with the Ministry of Electronics and Information Technology (MeitY) Government of India
1st NLIU-CTIL Certificate Course on International trade Law
NLIU-International Trade Law Journal is thrilled to announce the 1st NLIU-CTIL Certificate Course on International Trade Law (in collaboration with WTO Chairs
Delhi High Court dismisses PIL seeking usage of expression ‘Union Government’ instead of ‘Central Government/Centre’
“Federalism which was the basic structure of the Constitution could not be diluted or violated by usage of the expression ‘Central Government’.”
MNLU Mumbai | Pro Bono Club’s Training Workshop on ‘Drafting of Living Wills’ [21st October, 2023]
The Pro Bono Club established by Department of Justice, Government of India at MNLU Mumbai invites registration for a Training Workshop on
TNNLU | National Essay Writing Competition [Register by October 15]
ABOUT THE UNIVERSITY Tamil Nadu National Law University (TNNLU) was established by the Government of Tamil Nadu by an Act of State
2nd RGNUL Arbitration Essay Writing Competition [Submit by October 7]
The Centre for Alternative Dispute Resolution (CADR), Rajiv Gandhi National University of Law is inviting participation for the 2nd RGNUL Arbitration Essay
6th RGNUL-Surana & Surana International Law Moot Court Competition [Register by September 10, 2023]
About RGNUL The Rajiv Gandhi National University of Law (RGNUL), Punjab was established by the State Legislature of Punjab by passing the
‘Policy framed by the Government is in national interest’; Delhi High Court dismisses plea against conversion of Ordnance Factory Board into Corporations
“The policy decision of the Government is aimed to enhance functional autonomy, efficiency and unleash new growth potential and innovation in Ordnance Factories. The re-structuring is aimed at transforming the Ordnance Factories into productive and profitable assets, deepen specialization in product range, enhance competitiveness, improving quality and cost efficiency.”
‘Tax Sparing’ under Indian Tax Treaties: Delhi High Court Expounds the Law
By Tarun Jain†
Cite as: 2023 SCC OnLine Blog Exp 66
The Fine Balance — Surveillance, Security, and the Right to Privacy
by Arjun Harkauli†
Setting Sun on the Beneficial Tax Regime for Offshore Debt under the ECB and FPI-Rupee Bond Routes
by Manisha Shroff† Ritu Shaktawat††, and Sneh Shah†††
Cite as: 2023 SCC OnLine Blog Exp 64
MNLU Nagpur | Rashtra Stariya JusManthan Vādah Pratiyogita, 2023
An Indic Knowledge Systems (IKS) Based Bilingual National Level Debate Competition About the University Maharashtra National Law University, Nagpur (MNLU, Nagpur) was
Call for Papers | RGNUL One-Day National Seminar On New Dimensions and Challenges for Human Rights [Submit Abstract by July 15]
ABOUT RGNUL Rajiv Gandhi National University of Law (RGNUL), Punjab was established by the State Legislature of Punjab by passing the Rajiv
Illustrations to Statutory Provisions and their Treatment by the Courts in India
by Dormaan Jamshid Dalal*
In Conversation with Vidya Ann Jacob, Fulbright-Kalam Climate Fellow
Interviewed by Allen Benny