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Gramin Bank of Aryavart

Legislation Updates Notifications

Central Government notifies amalgamation of Gramin Bank of Aryavart and Allahabad UP Gramin Bank

Gramin Bank of Aryavart and Allahabad UP Gramin Bank amalgamated into a single Regional Rural Bank–Aryavart Bank

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Published on January 30, 2019January 30, 2019By Bhumika Indulia

1 Comment14403 views

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