Consideration for grant of parole is whether prisoner is likely to relapse into crime if released
Rajasthan High Court: While deciding a criminal writ petition, a Single Judge Bench comprising of Vinit Kumar Mathur, CJ, discussed the consideration
grant of
Gravity alone cannot be decisive ground to deny bail
Himachal Pradesh High Court: A Single Judge Bench comprising of Sandeep Sharma, J., decided a criminal petition filed under Section 439 of