SEBI launches mobile application for lodging investor grievances — SEBI SCORES
In its efforts to improve the ease of doing business, SEBI aunched a Mobile Application for the convenience of investors to lodge
Grievances
Raj HC | Petitioner to approach school authority in matter relating to posting before coming to Court
Rajasthan High Court: The Bench of Arun Bhansali, J., disposed of a petition with the direction to the petitioner to approach the
Kerala HC allows PIL seeking removal of encroachments on Uttarapalliyar river and demarcation of river boundaries
Kerala High Court: A Division Bench comprising of CJ Hrishikesh Roy and A.K. Jayasankaran Nambiar, J. directed the State government to decide