Case BriefsHigh Courts

Manipur High Court: A Single Judge Bench comprising of KH. Nobin Singh, J., dismissed an application filed for dismissal of Election Petition

Case BriefsHigh Courts

Chhattisgarh High Court: An appeal filed challenging the decision of the District Judge whereby he dismissed appellant’s petition filed under Section 13

Case BriefsHigh Courts

Chhattisgarh High Court: The Single Judge Bench comprising of Arvind Singh Chandel, J., granted regular bail to an offender charged under Sections

Case BriefsHigh Courts

Jammu And Kashmir High Court: The order passed by the Special Magistrate cancelling the interim bail granted to the petitioners-accused was set

Case BriefsSupreme Court

Supreme Court: In the matter relating to supply of the ‘grounds’ of detention to the detenue when the Court has passed the