tribunal monthly july 2023
Legal RoundUpTribunals/Regulatory Bodies/Commissions Monthly Roundup

A quick legal roundup to cover important stories from Tribunals, Regulatory Bodies, Commissions this month

national green tribunal
Case BriefsTribunals/Commissions/Regulatory Bodies

The Tribunal noted that the activity of illegal sand mining was within the knowledge of the Regional Officer, HSPCB and still the Unit was permitted to operate without valid Consent to Operate.

NGT
Case BriefsTribunals/Commissions/Regulatory Bodies

National Green Tribunal (NGT): The Bench of Adarsh Kumar Goel, CP and K. Ramakrishnan (JM) and Dr Nagin Nanda (EM), stated that, “Inspite