Karnataka High Court
Case BriefsHigh Courts

A Government Order regulating, and rationalising prices of essential anti-cancer drugs was challenged before the Karnataka HC. The Court clearly stated that the challenge vis-a-vis petitioner’s loss of profit, cannot be sustained

Case BriefsSupreme Court

Supreme Court: Refusing to interfere with the Delhi High Courts order staying Delhi Government’s decision to reserve 80% of ICU beds in

Case BriefsSupreme Court

Supreme Court: The bench of Ashok Bhushan and R. Subhash Reddy, JJ has directed that all old age people who are eligible

Case BriefsSupreme Court

Supreme Court: The bench of Ashok Bhushan and S. Ravindra Bhat, JJ has modified it’s April 8, 2020 order in Shashank Deo

Case BriefsSupreme Court

Supreme Court: A bench of Justices Ashok Bhushan and S Ravindra Bhat has said that doctors and healthcare professionals are “warriors” in

Case BriefsSupreme Court

Supreme Court: A bench of Justices Ashok Bhushan and S Ravindra Bhat has suggested that the Centre should create a mechanism wherein

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Supreme Court: The vacation bench of Deepak Gupta and Surya Kant, JJ has agreed to hear a plea seeking a direction to

Hot Off The PressNews

Supreme Court: The vacation bench of Deepak Gupta and Surya Kant, JJ has deferred the hearing on a plea seeking protection of

Case BriefsSupreme Court

Supreme Court: Reverting back the matter relating to the validity of a circular issued by the Government of J&K which adverted to