Case BriefsSupreme Court

Supreme Court: The bench of UU Lalit and KM Joseph*, JJ has dismissed the bail plea of activist Gautam Navlakha arrested in

Case BriefsSupreme Court

Supreme Court: In a major verdict, the bench of UU Lalit and KM Joseph*, JJ has held that it is open for

Case BriefsHigh Courts

Jammu and Kashmir High Court: Dismissing a writ petition filed by the kin of former Chief Minister Farooq Abdullah, a bench comprising

Case BriefsHigh Courts

Jammu and Kashmir High Court: Sanjeev Kumar, J. while hearing a petition filed by Members of Parliament in respect to seeking permission

Case BriefsSupreme Court

Supreme Court: A Bench of CJ Dipak Misra, A.M. Khanwilkar and Dr D.Y. Chandrachud passed an order concerning interim relief in the