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IJCLP

IJCLP

Call For Papers Law School News

Call for paper | IJCLP Vol. XII 2024

1. ABOUT INTERNATIONAL JOURNAL ON CONSUMER LAW AND PRACTICE (IJCLP) The National Law School of India University (NLSIU) is an institution of

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Published on February 5, 2024February 5, 2024By Bhumika Indulia

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Call For Papers Law School News

Call for Papers | International Journal on Consumer Law and Practice 2019

The Chair on Consumer Law and Practice is dedicated to provide a forum for engaging in discussions on varied issues of National

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Published on December 8, 2018December 8, 2018By Bhumika Indulia

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