ILS Pune | Online Diploma in Corporate Laws 2024
The Indian Law Society, Pune is conducting an Online Autonomous Diploma in Corporate Laws and is inviting applications from students, graduates and
The Indian Law Society, Pune is conducting an Online Autonomous Diploma in Corporate Laws and is inviting applications from students, graduates and
About ILS Law College, Pune Established in 1924, ILS Law College is one of the oldest law schools in India and has
About ILSCA: The Indian Law Society’s Centre for Arbitration & Mediation (ILSCA) was established on 3rd December 2016 by the Governing Council
Learning becomes effective when the purpose of study is known, it becomes easy when its fundamentals are known. Interdisciplinary approach to legal
The Indian Law Society, Pune is conducting a Diploma in Human Rights & Laws 2023-24 and is inviting applications from students and
Reported by Saranya Mishra
Reported by Saranya Mishra
Reported by Saranya Mishra
Reported by Saranya Mishra
Reported by Saranya Mishra
Reported by Saranya Mishra
Reported by Saranya Mishra
Reported by Saranya Mishra
Reported by Saranya Mishra
Reported by Saranya Singh Mishra
Reported by Saranya Mishra
Reported by Saranya Mishra