incarcerate in jail

Case BriefsHigh Courts

Himachal Pradesh High Court: Sandeep Sharma, J. contemplated a bail application filed under Section 439 of CrPC where the applicant was charged

Case BriefsHigh Courts

Allahabad High Court: This petition was filed before the Bench of Ashwani Kumar Mishra, J. against the order passed by the State

Case BriefsHigh Courts

Himachal Pradesh High Court: A Single Judge Bench comprising of Sandeep Sharma, J., allowed a criminal petition filed under Section 438 of