Tripura High Court
Case BriefsHigh Courts

Tripura High Court: In a criminal revision petition filed for examining the legality, validity and propriety of the impugned judgment passed by

Case BriefsHigh Courts

Delhi High Court: The Division Bench of Sangita Dhingra Sehgal and Siddharth Mridul, JJ. dismissed a petition against trial court’s order acquitting the