Here’s why Sabarimala Review hearing may not begin from Jan 22
Supreme Court: The Court said that it may not start the hearing on pleas seeking review of the Sabarimala verdict from January 22
Indu Malhotra
Here’s why Centre asked the collegium to reconsider Justice KM Joseph’s elevation
After being criticised for refusing to clear Uttarakhand Chief Justice KM Joseph’s name for elevation to Supreme Court, Law Minister Ravi Shankar
Ms Indu Malhotra, first woman advocate to be directly appointed as Supreme Court Judge, sworn in
Senior Advocate Ms Indu Malhotra was sworn in as a Judge of the Supreme Court today. Chief Justice Dipak Misra administered the
Centre asks SC Collegium to reconsider Justice KM Joseph’s elevation; SCBA approaches SC but no urgent hearing
Reports suggest that Law Minister Ravi Shankar Prasad has written to a letter to CJI Dipak Misra, asking the collegium to reconsider
Indu Malhotra’s name cleared for appointment as Supreme Court Judge; No word on Justice KM Joseph’s elevation
Making Senior Advocate Indu Malhotra the first woman lawyer to be directly elevated to the Bench, Centre has cleared her name for