Depth Analysis of Section 65 of Insolvency and Bankruptcy Code
Op EdsOP. ED.

by Ridhima Verma†

National Company Law Tribunal
Case BriefsTribunals/Commissions/Regulatory Bodies

National Company Law Tribunal, Mumbai: The Bench of Bhaskara Pantula Mohan, Member (Judicial) and V. Nallasenapathy, Member (Technical) allowed a petition filed by