inspector Archives

Orissa HC orders ad-hoc promotion of Inspector to DSP rank during pendency of Disciplinary Proceedings

The Court noted that a review Departmental Proceedings Committee was held to consider the case of the petitioner for promotion and the decision was kept in sealed covers, pending disposal of Disciplinary Proceedings.

Case Briefs High Courts

Proceedings against police officer quashed for acting in discharge of official duty

Kerala High Court: A Single Judge Bench comprising of B. Kemal Pasha, J. drew a nexus between the act and the discharge

Case Briefs Supreme Court

Employer entitled to consider antecedents and suitability of candidate for appointment even after disclosure made by candidate: SC

Supreme Court: A Bench comprising of Uday U. Lalit and Dr D.Y. Chandrachud, JJ. allowed an appeal filed against the judgment of the

Case Briefs High Courts

Petition to unsettle the seniority list dismissed for being ‘hopelessly belated’

Delhi High Court: A Division Bench comprising of Hima Kohli and Rekha Palli, JJ., dismissed a writ petition filed seeking directions to