madras high court
Case BriefsHigh Courts

We are now suffering from a virtual information diarrhoea where everyone is bombarded with messages. Hence, what is exchanged as a message on social media can have a very big influence within a short time. That is the reason as to why a person must exercise social responsibility while creating or forwarding a message.

Case BriefsHigh Courts

Punjab and Haryana High Court: Harnaresh Singh Gill, J.,quashed the criminal proceedings against the appellant accused of using abusive language against the complainant

Case BriefsHigh Courts

Bombay High Court: K.K. Sonawane, J., while reversing the judgment passed by Additional Sessions Judge, allowed pre-arrest bail applications of appellants filed under