Case BriefsHigh Courts

Kerala High Court: P.B.Suresh Kumar, J., directed the Government Law College, Ernakulam to relax the requirement of 20 weeks internships for the

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Scheme for Internship and e-internship in the High Court of Jammu and Kashmir In exercise of the powers conferred under Article 229

Case BriefsHigh Courts

Kerala High Court: The Bench of Hrishikesh Roy, CJ and A.K. Jayasankaran Nambiar, J. dismissed a writ appeal filed against the order