intervention Archives

Case Briefs Tribunals/Commissions/Regulatory Bodies

BREAKING | NHRC dismisses complaint of the mother of Nirbhaya case convict Mukesh Kumar seeking its intervention to prevent his execution

The National Human Rights Commission, NHRC, India has received a complaint from Smt. Ram Bai, a resident of Ravidas Camp, R.K. Puram,

Case Briefs Tribunals/Commissions/Regulatory Bodies

No scope for intervention by CIC if replies to certain parts of application by CPIO are missing but instead addressed by FAA

Central Information Commission: The Commission recently dealt with an appeal wherein the appellant contended that the information he seeked through 6 points