Incumbent upon Division Bench to record findings on all issues carried in intra-court appeal: SC
Supreme Court: A Bench comprising of A.M. Sapre and Indu Malhotra, JJ. allowed an appeal filed against the judgment of a Division Bench
intra-court
No interference is warranted in an intra-court mandamus appeal unless there is palpable infirmity in the impugned judgment
Calcutta High Court: Biswanath Somadder, J. speaking for the Court comprising of himself and Arindam Mukherjee, J. dismissed an appeal challenging the