Case BriefsHigh Courts

Gauhati High Court: S. Hukato Swu, J. rejected the petition of the petitioner and refused him bail. The factual background of the

Case BriefsHigh Courts

Uttaranchal High Court: Manoj K. Tiwari, J. dismissed a petition thwarting the request for quashing the FIR where it prima facie disclosed

Case BriefsHigh Courts

Delhi High Court: A Division Bench of Manmohan and Sangita Dhingra Sehgal, JJ. appreciated the Delhi Police for the alacrity with which it

Case BriefsHigh Courts

Kerala High Court: A Bench comprising of K. Abraham Mathew, J. allowed further investigation to the petitioner as the prior investigation was