Jammu & Kashmir

Case BriefsSupreme Court

“While the mountains of Himalayas spell tranquillity, yet blood is shed every day.” Supreme Court: In a major verdict, the 3-judge bench

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Supreme Court: The 3-judge bench of N V Ramana, R Subhash Reddy, and B R Gavai, JJ has reserved the judgment on a

Case BriefsTribunals/Commissions/Regulatory Bodies

National Human Rights Commission (NHRC): The NHRC has taken suo motu cognizance of a media report that the network of editors and