Plaintiff can take a plea of adverse possession under Article 65 of Limitation Act, 1963: SC
Supreme Court: The 3-judge bench of Arun Mishra, SA Nazeer and MR Shah, JJ has held that the Article 65 of Limitation Act, 1963 not only enables
J&K Limitation Act Samvat 1995
Application seeking condonation of delay must meet the test of Section 5 of the Jammu & Kashmir Limitation Samvat, 1995 and satisfy the court with sufficient cause for delay
Jammu & Kashmir High Court: A Single Judge bench comprising of M.K. Hanjura, J. while dealing with an application for condonation of