SCC Online Law Review Rankings | Journal of Law Development and Politics enters the ranking
*The Law Reviews will be ranked as per the number of times the articles are accessed on SCC Online® for a calendar month.
Journals
SCC Online Blog Law Review Rankings [Aug ’20] – CALQ enters ranking for the first time
Comparative Constitutional Law and Administrative Law Quarterly (CALQ) published by NLU Jodhpur enters the ranking table for the first time Chanakya National
SCC Online Blog Law Review Rankings [July ’20] – NUJS LR holds on its top ranking
NUJS LR holds on its top ranking The rankings† for July 2020 are: Rank Rank Last Month Name of Journal 1 1
SCC Online Blog Law Review Rankings [June ’20] – RMLNLU LJ jumps three ranks
RMLNLU Law Journal jumps three ranks to number 5 The rankings† for June 2020 are: Rank Rank Last Month Name of Journal
SCC Online Blog Law Review Rankings [May ’20] – IJAL wrests back the third spot
Indian Journal of Arbitration Law wrests back the third spot. RGNUL Financial and Mercantile Law Review back in the rankings The rankings†
SCC Online Blog Law Review Rankings [Apr. ’20] – Aligarh Law Journal moves up the ranking
Aligarh Law Journal moves up the ranking The rankings† for April 2020 are: Rank Rank Last Month Name of Journal 1 1
AAR | Executive Development Programme offered by IIM-B and the supply of online educational journals or periodicals to IIM-B not exempted from GST
Authority on Advance Rulings (GST), Karnataka: A Bench of Harish Dharnia, Additional Commissioner of Central Excise (Member-Central Excise) and Dr Ravi Prasad M.P.,