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In an unprecedented move, the 4 senior most judges of the Supreme Court felt the need to address the nation in an

Case BriefsSupreme Court

Supreme Court: Dismissing the petition seeking a writ of mandamus or any other writ or direction of similar nature to constitute a

Case BriefsSupreme Court

Supreme Court: The 3-judge bench of RK Agarwal, Arun Mishra and AM Khanwilkar, JJ reserved verdict on the petition filed by Campaign

Case BriefsSupreme Court

The Court number 1 of the Supreme Court witnessed a high voltage drama when a 7-judge bench headed by the Chief Justice