Remembering Senior Advocate SP Gupta and his crusade for Judicial Independence
Former Uttar Pradesh Advocate General and Senior Advocate SP Gupta passed away on January 16, 2022. SP Gupta was enrolled as a
Judicial independence
Why did Madras HC Judge refuse to recuse from an Illegal Mining Case? Read an all-inclusive report
Madras High Court: B. Pugalendhi, J., while refusing to recuse from the present case reminded himself of the harsh criticism of Justice V.R.
Judicial Independence versus RTI: 5-judge bench reserves verdict
Supreme Court: After hearing Attorney General KK Venugopal, appearing for the Supreme Court and advocate Prashant Bhushan, appearing for the RTI activist